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Shree Pal And Others vs Devendra Kumar And Another
2013 Latest Caselaw 2310 ALL

Citation : 2013 Latest Caselaw 2310 ALL
Judgement Date : 17 May, 2013

Allahabad High Court
Shree Pal And Others vs Devendra Kumar And Another on 17 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 307 of 2013
 

 
Petitioner :- Shree Pal And Others
 
Respondent :- Devendra Kumar And Another
 
Petitioner Counsel :- Mohd. Naushad Siddiqui
 

 
Hon'ble Rajes Kumar,J.

List in July, 2013. Office is directed to give a fresh report about the service.

Order Date :- 17.5.2013

OP

 

 

 
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