U.P.S.R.T.C. vs Hukum Singh And Another
2013 Latest Caselaw 2294 ALL

Citation : 2013 Latest Caselaw 2294 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

U.P.S.R.T.C. vs Hukum Singh And Another on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 327 of 2013
 

 
Petitioner :- U.P.S.R.T.C.
 
Respondent :- Hukum Singh And Another
 
Petitioner Counsel :- V.C. Dixit
 

 
Hon'ble Rajes Kumar,J.

List in July, 2013. Office is directed to give a fresh report about the service.

Order Date :- 17.5.2013

Download the LatestLaws.com Mobile App