Major Singh & Others vs State Of U.P.
2013 Latest Caselaw 2293 ALL

Citation : 2013 Latest Caselaw 2293 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

Major Singh & Others vs State Of U.P. on 17 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 638 of 2013
 

 
Petitioner :- Major Singh & Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Lav Srivastava,Alok Kumar,H.K. Sharma,V.P. Srivastava
 
Respondent Counsel :- Govt. Advocate,J.S.Lodhi,R.J.Lodhi
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Counter affidavit filed by learned AGA is taken on record.

Sri V.P. Srivastava learned Senior Advocate prays for and is granted a week's time to file rejoinder affidavit.

List in the week commencing 27.5.2013.

Order Date :- 17.5.2013

Priyanka

Download the LatestLaws.com Mobile App