Dimple Alias Manni vs Sanjeev Kumar And Others
2013 Latest Caselaw 2286 ALL

Citation : 2013 Latest Caselaw 2286 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

Dimple Alias Manni vs Sanjeev Kumar And Others on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 284 of 2013
 

 
Petitioner :- Dimple Alias Manni
 
Respondent :- Sanjeev Kumar And Others
 
Petitioner Counsel :- D.K. Singh
 

 
Hon'ble Rajes Kumar,J.

List in July, 2013. Office is directed to give a fresh report about the service.

Order Date :- 17.5.2013

Download the LatestLaws.com Mobile App