Citation : 2013 Latest Caselaw 2223 ALL
Judgement Date : 16 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Criminal Misc. Recall Application No. 110468 of 2012. in Case :- CRIMINAL REVISION No. - 2274 of 2011 Petitioner :- Rakesh And Others Respondent :- State Of U.P. And Another Petitioner Counsel :- Ratan Singh Respondent Counsel :- Govt.Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the revisionist is present.
Issue notice to the other party.
Notice be served within a week to the other party.
List this matter in the next cause list.
Order Date :- 16.5.2013
Monika
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