Citation : 2013 Latest Caselaw 2219 ALL
Judgement Date : 16 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 496 of 2012 Petitioner :- Manodh Chauhan & Another Respondent :- State Of U.P. Petitioner Counsel :- K.D. Tiwari,Mukesh Kumar Pandey Respondent Counsel :- Govt. Advocate Hon'ble Vinod Prasad,J.
Hon'ble Anjani Kumar Mishra,J.
Allowed.
Bail was also granted to the appellant Manodh under Section 307/34 I.P.C.
Order Date :- 16.5.2013
Priyanka
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