Smt. Arti Gaur vs Rahul Gaur
2013 Latest Caselaw 2191 ALL

Citation : 2013 Latest Caselaw 2191 ALL
Judgement Date : 15 May, 2013

Allahabad High Court

Smt. Arti Gaur vs Rahul Gaur on 15 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 1117 of 2012
 

 
Petitioner :- Smt. Arti Gaur
 
Respondent :- Rahul Gaur
 
Petitioner Counsel :- Pratik J. Nagar,Smt. Supriya Pratik Nagar
 
Respondent Counsel :- S. Shekhar
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As jointly prayed by the learned counsel for the parties, list on 22.5.2013.

Interim order already granted shall continue to remain in operation till then.

Order Date :- 15.5.2013

P.P.

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