Bachcha Ram vs State Of U.P. & Ors.
2013 Latest Caselaw 2166 ALL

Citation : 2013 Latest Caselaw 2166 ALL
Judgement Date : 15 May, 2013

Allahabad High Court

Bachcha Ram vs State Of U.P. & Ors. on 15 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 206 of 2013
 

 
Petitioner :- Bachcha Ram
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- Durga Prasad Verma,Ran Vijay Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List in next week.

Order Date :- 15.5.2013

A.Nigam

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