Smt. Kalpraji & 10 Ors. vs State Of U.P. & Another
2013 Latest Caselaw 2068 ALL

Citation : 2013 Latest Caselaw 2068 ALL
Judgement Date : 14 May, 2013

Allahabad High Court

Smt. Kalpraji & 10 Ors. vs State Of U.P. & Another on 14 May, 2013

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- U/S 482/378/407 No. - 2225 of 2008
 

 
Petitioner :- Smt. Kalpraji & 10 Ors.
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Janardan Singh
 
Respondent Counsel :- Govt. Advocate,Ram Prakash Singh
 

 
Hon'ble Ravindra Singh,J.

This writ petition has become infrauctuous.

The interim order dated 26.6.2008 is hereby vacated.

Accordingly it is dismissed.

Order Date :- 14.5.2013

RPD

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