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Fazal Mohd. Khan Alias Chunna vs Mohd. Farrooq Khan And Ors.
2013 Latest Caselaw 2053 ALL

Citation : 2013 Latest Caselaw 2053 ALL
Judgement Date : 13 May, 2013

Allahabad High Court
Fazal Mohd. Khan Alias Chunna vs Mohd. Farrooq Khan And Ors. on 13 May, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 1031 of 1996
 

 
Petitioner :- Fazal Mohd. Khan Alias Chunna
 
Respondent :- Mohd. Farrooq Khan And Ors.
 
Petitioner Counsel :- O.P. Singh,S.K. Rao
 
Respondent Counsel :- R.K.Srivastava,R.K.Saxena,Ramesh Kumar Saxena
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Application No.174699 of 2012

Sri O.P. Singh, learned counsel  for the appellant prays that the application be dismissed as not pressed at this stage.

In view of statement made above, the application is dismissed as not pressed  at this stage.

Order Date :- 13.5.2013

P.P.

 

 

 
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