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Sanjay Kumar Singh vs D.I.G., P.A.C., Moradabad & ...
2013 Latest Caselaw 2048 ALL

Citation : 2013 Latest Caselaw 2048 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Sanjay Kumar Singh vs D.I.G., P.A.C., Moradabad & ... on 13 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 10712 of 2000
 

 
Petitioner :- Sanjay Kumar Singh
 
Respondent :- D.I.G., P.A.C., Moradabad & Another
 
Petitioner Counsel :- Ajai Srivastava,Siddharth Khare
 
Respondent Counsel :- C.S.C.,C.B. Yadav
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Restoration Application.

Cause shown is sufficient. The application is allowed. The order dated 21.1.2013 is recalled and the writ petition is restored to its original number.

Order Date :- 13.5.2013

Hon'ble Rajes Kumar,J.

The order dated 21.1.2013 is recalled and the writ petition is restored to its original number.

For order see order of date passed on restoration application.

Order Date :- 13.5.2013

Hon'ble Rajes Kumar,J.

List before the appropriate Bench. It may not be treated as tied up or part heard to this Bench.

Order Date :- 13.5.2013

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Sanjay Kumar Singh vs D.I.G., P.A.C., Moradabad & ...
2013 Latest Caselaw 2048 ALL

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2013 Latest Caselaw 2048 ALL