State vs Shiv Kumar & Others
2013 Latest Caselaw 2039 ALL

Citation : 2013 Latest Caselaw 2039 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

State vs Shiv Kumar & Others on 13 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 258 of 1991
 

 
Petitioner :- State
 
Respondent :- Shiv Kumar & Others
 
Petitioner Counsel :- Government Advocate
 
Respondent Counsel :- R.P.Srivastava,Arun Sinha,Ashutosh Nigam,Govt. Advocate,Pranshu Agrawal,Virendra Bhatia
 

 
Hon'ble Ajai Lamba,J.

On joint request, list this case in second week of July 2013.

It is made clear that no further adjournment would be given.

Order Date :- 13.5.2013

A.Nigam

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