Citation : 2013 Latest Caselaw 2033 ALL
Judgement Date : 13 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - C No. - 11929 of 1992 Petitioner :- Pancham Singh Respondent :- D.I.O.S. Petitioner Counsel :- A.K. Sharma,C.S. Sharma,K.K. Dwivedi Respondent Counsel :- Ashok Khare,S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks an no more to file counter affidavit. In case if the counter affidavit will not be filed, the District Inspector of Schools shall appear in person on the next date fixed.
List on 12.7.2013.
Order Date :- 13.5.2013
OP
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