Oriental Insurance Co. Ltd. vs Pitamber Singh & Others
2013 Latest Caselaw 1974 ALL

Citation : 2013 Latest Caselaw 1974 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

Oriental Insurance Co. Ltd. vs Pitamber Singh & Others on 10 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2730 of 2009
 

 
Petitioner :- Oriental Insurance Co. Ltd.
 
Respondent :- Pitamber Singh & Others
 
Petitioner Counsel :- Ashok Kr. Jaiswal
 
Respondent Counsel :- S.K. Upadhyay,U.K. Upadhyay,Vinod Kumar Upadhyay
 

 
Hon'ble Rajes Kumar,J.

The appellant may take steps to serve the respondent nos. 6 & 7 by registered post within two weeks.

Order Date :- 10.5.2013

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