The New India Assurnace Co. Ltd. vs Smt. Servesh Sachan And Others
2013 Latest Caselaw 1967 ALL

Citation : 2013 Latest Caselaw 1967 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

The New India Assurnace Co. Ltd. vs Smt. Servesh Sachan And Others on 10 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 164 of 2013
 

 
Petitioner :- The New India Assurnace Co. Ltd.
 
Respondent :- Smt. Servesh Sachan And Others
 
Petitioner Counsel :- Rajeev Chaddha
 
Respondent Counsel :- Kamal Singh Yadav
 

 
Hon'ble Rajes Kumar,J.

Let the appellant may take steps to serve the respondent no. 4 by registered post within two weeks.

Order Date :- 10.5.2013

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