Smt. Veena Chawla vs Mr. Mahendra Singh And Others
2013 Latest Caselaw 1959 ALL

Citation : 2013 Latest Caselaw 1959 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

Smt. Veena Chawla vs Mr. Mahendra Singh And Others on 10 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1742 of 2011
 

 
Petitioner :- Smt. Veena Chawla
 
Respondent :- Mr. Mahendra Singh And Others
 
Petitioner Counsel :- D.C. Mathur
 

 
Hon'ble Rajes Kumar,J.

The appellant may take steps to serve the respondents by registered post returnable at an early date.

Order Date :- 10.5.2013

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