Ram Saran Gupta vs Ganesh Ju And 4 Ors.
2013 Latest Caselaw 1954 ALL

Citation : 2013 Latest Caselaw 1954 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

Ram Saran Gupta vs Ganesh Ju And 4 Ors. on 10 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 123 of 2013
 

 
Petitioner :- Ram Saran Gupta
 
Respondent :- Ganesh Ju And 4 Ors.
 
Petitioner Counsel :- Atul Dayal
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Application under Section 5 of the Limitation Act

Issue notice.

Steps be taken within a period of one week.

Order Date :- 10.5.2013

P.P.

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