Northern Coalfiels Ltd. & Others vs Akhileshwar Rai
2013 Latest Caselaw 1953 ALL

Citation : 2013 Latest Caselaw 1953 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

Northern Coalfiels Ltd. & Others vs Akhileshwar Rai on 10 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1905 of 2008
 

 
Petitioner :- Northern Coalfiels Ltd. & Others
 
Respondent :- Akhileshwar Rai
 
Petitioner Counsel :- S.M. Dayal,Sunil K. Tripathi
 
Respondent Counsel :- R.P. Rai
 

 
Hon'ble Rajes Kumar,J.

The appellants have already filed paper books. Learned counsel for the respondent intended to file the paper books in the Court. He is directed to file the paper books in the office. Office is directed to provide the copy of the paper books to the respective counsels after obtaining necessary endorsement.

List for hearing.

Order Date :- 10.5.2013

Download the LatestLaws.com Mobile App