The New India Assurance Co. Ltd. vs Smt. Kiran And Others
2013 Latest Caselaw 1946 ALL

Citation : 2013 Latest Caselaw 1946 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

The New India Assurance Co. Ltd. vs Smt. Kiran And Others on 10 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 256 of 2013
 

 
Petitioner :- The New India Assurance Co. Ltd.
 
Respondent :- Smt. Kiran And Others
 
Petitioner Counsel :- P.K. Sinha
 
Respondent Counsel :- S.D. Ojha
 

 
Hon'ble Rajes Kumar,J.

List in second week of July, 2013. Office is directed to give a fresh report about the service.

Order Date :- 10.5.2013

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