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The New India Assurance Co. Ltd. vs Ashish Jain Alias Aashu And ...
2013 Latest Caselaw 1942 ALL

Citation : 2013 Latest Caselaw 1942 ALL
Judgement Date : 10 May, 2013

Allahabad High Court
The New India Assurance Co. Ltd. vs Ashish Jain Alias Aashu And ... on 10 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4133 of 2012
 

 
Petitioner :- The New India Assurance Co. Ltd.
 
Respondent :- Ashish Jain Alias Aashu And Another
 
Petitioner Counsel :- Ajay Singh
 

 
Hon'ble Rajes Kumar,J.

Let the appellant may take steps to serve the respondents by registered post within two weeks.

Order Date :- 10.5.2013

OP

 

 

 
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