Pawan Kumar Verma @ Pawan Verma vs The State Of U.P. And Others
2013 Latest Caselaw 1927 ALL

Citation : 2013 Latest Caselaw 1927 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

Pawan Kumar Verma @ Pawan Verma vs The State Of U.P. And Others on 10 May, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 215 of 2007
 

 
Petitioner :- Pawan Kumar Verma @ Pawan Verma
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Saurabh Gour,K.K. Dwivedi,U.K.Saxena
 
Respondent Counsel :- Govt.Advocate,N.I. Jafri
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the revisionist to press this revision.

As the matter is an old one, list this matter peremptorily in the next cause list.

Learned counsel for the revisionist to positively argue the matter on the next date fixed as the proceedings and further proceedings of the lower court are held up on account of pendency of this revision only since couple of years.

Order Date :- 10.5.2013

Monika

Download the LatestLaws.com Mobile App