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Shiv Shyam Singh @ Lale Singh vs State Of U.P. & Others
2013 Latest Caselaw 1924 ALL

Citation : 2013 Latest Caselaw 1924 ALL
Judgement Date : 10 May, 2013

Allahabad High Court
Shiv Shyam Singh @ Lale Singh vs State Of U.P. & Others on 10 May, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 1848 of 2009
 

 
Petitioner :- Shiv Shyam Singh @ Lale Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Anand Kumar Singh,Sri Prakash Dwivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J. 

Case called out in the revised list.

No one is present on behalf of the revisionist to press this revision.

As the matter is an old one, list this matter peremptorily in the next cause list.

Learned counsel for the revisionist to positively argue the matter on the next date fixed as the proceedings and further proceedings of the lower court are held up on account of pendency of this revision only since couple of years.

Order Date :- 10.5.2013

Monika

 

 

 
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