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Smt. Kamla Devi And 2 Ors. vs Madan Lal And 26 Others
2013 Latest Caselaw 1893 ALL

Citation : 2013 Latest Caselaw 1893 ALL
Judgement Date : 9 May, 2013

Allahabad High Court
Smt. Kamla Devi And 2 Ors. vs Madan Lal And 26 Others on 9 May, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 551 of 2013
 

 
Petitioner :- Smt. Kamla Devi And 2 Ors.
 
Respondent :- Madan Lal And 26 Others
 
Petitioner Counsel :- Akhilanand Pandey,S.C. Varma
 
Respondent Counsel :- Shiv Nath Singh,Rajesh Kumar
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed by the learned  counsel for the  parties, put up this appeal on 3.7.2013.

Order Date :- 9.5.2013

P.P.

 

 

 
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