Ramesh Kumar Agrawal And 2 Ors. vs Suresh Chandra Mittal And 5 Ors.
2013 Latest Caselaw 1890 ALL

Citation : 2013 Latest Caselaw 1890 ALL
Judgement Date : 9 May, 2013

Allahabad High Court

Ramesh Kumar Agrawal And 2 Ors. vs Suresh Chandra Mittal And 5 Ors. on 9 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 541 of 2013
 

 
Petitioner :- Ramesh Kumar Agrawal And 2 Ors.
 
Respondent :- Suresh Chandra Mittal And 5 Ors.
 
Petitioner Counsel :- Dhiraj Srivastava,B.K. Srivastava
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Heard Sri B.K. Srivastava, learned counsel for the appellants.

Summon the lower court record. Learned counsel for the appellants shall deposit the requisite fee for summoning the lower court record.

List this appeal for admission soon after the lower court record is received.

Order Date :- 9.5.2013

P.P.

Download the LatestLaws.com Mobile App