Dharmendra Kumar And Others vs Sri Sanjay Agarwal Presently ...
2013 Latest Caselaw 1887 ALL

Citation : 2013 Latest Caselaw 1887 ALL
Judgement Date : 9 May, 2013

Allahabad High Court

Dharmendra Kumar And Others vs Sri Sanjay Agarwal Presently ... on 9 May, 2013

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 3036 of 2012
 

 
Petitioner :- Dharmendra Kumar And Others
 
Respondent :- Sri Sanjay Agarwal Presently Functioning As Prin.Secy. &Ors.
 
Petitioner Counsel :- Dr. L.P. Misra,L P Mishra,Vijay Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Arguments heard but could not conclude. Put up tomorrow.

Order Date :- 9.5.2013

Akn

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