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Shabbir Qureshi And Others vs Vinod Kumar Bajpai And Others
2013 Latest Caselaw 1886 ALL

Citation : 2013 Latest Caselaw 1886 ALL
Judgement Date : 9 May, 2013

Allahabad High Court
Shabbir Qureshi And Others vs Vinod Kumar Bajpai And Others on 9 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 707 of 1991
 

 
Petitioner :- Shabbir Qureshi And Others
 
Respondent :- Vinod Kumar Bajpai And Others
 
Petitioner Counsel :- S.K. Mishra
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the appellants states that he has taken steps for summoning of the lower court record. Let the record be summoned. Office is directed accordingly at an early date.

Order Date :- 9.5.2013

OP

 

 

 
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