Zahid Hasan And Others vs Union Of India And Others
2013 Latest Caselaw 1859 ALL

Citation : 2013 Latest Caselaw 1859 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Zahid Hasan And Others vs Union Of India And Others on 8 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 54329 of 2012
 

 
Petitioner :- Zahid Hasan And Others
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- A.M. Zaidi
 
Respondent Counsel :- A.S.G.I.,C.S.C.(2012/47668)
 

 
Hon'ble Rajes Kumar,J.

Supplementary counter affidavit filed today. In paragraph-9 it is stated that balance amount has been paid to the petitioner. The detail of which has been given.

Learned counsel for the petitioner prays for and is granted a week's time to verify whether such payment has been received by the petitioner or not.

List in the next cause list.

Order Date :- 8.5.2013

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