Sanjay Singh vs State Of U.P.Throu Secy. Deptt.Of ...
2013 Latest Caselaw 1858 ALL

Citation : 2013 Latest Caselaw 1858 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Sanjay Singh vs State Of U.P.Throu Secy. Deptt.Of ... on 8 May, 2013

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 6415 of 2012
 

 
Petitioner :- Sanjay Singh
 
Respondent :- State Of U.P.Throu Secy. Deptt.Of Home Lko.And Ors.
 
Petitioner Counsel :- Rajeev Singh
 
Respondent Counsel :- G.A.
 

 
Hon'ble Aditya Nath Mittal,J.

Heard learned counsel for the petitioner and the learned AGA.

Learned counsel for the petitioner prays for and is granted two weeks time to implead the alleged accused persons as opposite parties. The State may also file counter affidavit within two weeks.

List in third week of May, 2013.

Order Date :- 8.5.2013

Hasnain

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