Shashi Kant Kanojia vs D.I.O.S.Hardoi And 3 Ors.
2013 Latest Caselaw 1857 ALL

Citation : 2013 Latest Caselaw 1857 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Shashi Kant Kanojia vs D.I.O.S.Hardoi And 3 Ors. on 8 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 885 of 2001
 

 
Petitioner :- Shashi Kant Kanojia
 
Respondent :- D.I.O.S.Hardoi And 3 Ors.
 
Petitioner Counsel :- R.N.Gupta
 
Respondent Counsel :- C.S.C.,R.B.S.Rathaur
 

 
Hon'ble Ajai Lamba,J.

Arguing counsel is not available.

List after ten days.

Order Date :- 8.5.2013

A.Nigam

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