Monu vs State Of U.P.
2013 Latest Caselaw 1853 ALL

Citation : 2013 Latest Caselaw 1853 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Monu vs State Of U.P. on 8 May, 2013

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CRIMINAL REVISION No. - 29 of 2012
 

 
Petitioner :- Monu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Kumar Ayush
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Aditya Nath Mittal,J.

Report of District Probation Officer has not been filed by the revisionist.

Learned counsel for the revisionist prays for and is granted one week time to file the report of District Probation Officer.

List on 20.5.2013.

Order Date :- 8.5.2013

Hasnain

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