Nawal Bahadur Singh vs Commissioner, Devipatan ...
2013 Latest Caselaw 1840 ALL

Citation : 2013 Latest Caselaw 1840 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Nawal Bahadur Singh vs Commissioner, Devipatan ... on 8 May, 2013

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 1994 of 2013
 

 
Petitioner :- Nawal Bahadur Singh
 
Respondent :- Commissioner, Devipatan Division, Gonda & Another
 
Petitioner Counsel :- Dinesh Kumar Chaudhary,C S Pandey,Himanshu Tiwari
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Aditya Nath Mittal,J.

List has been revised. None present for the petitioner.

The petitioner was directed to file earlier judgments of case of U.P. Control of Gundas Act which were registered against the petitioner but the same has not been filed.

One more opportunity is granted to file the said Judgment within one week. List thereafter.

Order Date :- 8.5.2013

Hasnain

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