Citation : 2013 Latest Caselaw 1835 ALL
Judgement Date : 8 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- SERVICE SINGLE No. - 2642 of 2013 Petitioner :- Smt. Pramila Devi Respondent :- Union Of India Thru Secy.Ministry Of Home Affairs & Ors. Petitioner Counsel :- V.B. Singh,Ajay Sharma Respondent Counsel :- A.S.G. Hon'ble Ajai Lamba,J.
Learned counsel for the petitioner prays for time.
List after ten days as fresh.
Order Date :- 8.5.2013
A.Nigam
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