Smt. Malti Devi vs State Of U.P.Thr.Secy.Home ...
2013 Latest Caselaw 1831 ALL

Citation : 2013 Latest Caselaw 1831 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Smt. Malti Devi vs State Of U.P.Thr.Secy.Home ... on 8 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 2625 of 2013
 

 
Petitioner :- Smt. Malti Devi
 
Respondent :- State Of U.P.Thr.Secy.Home Deptt.Civil Sectt.Lko.& Others
 
Petitioner Counsel :- Phool Bux Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List after ten days.

Order Date :- 8.5.2013

A.Nigam

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