Ajeet Kumar vs State Of ...
2013 Latest Caselaw 1828 ALL

Citation : 2013 Latest Caselaw 1828 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Ajeet Kumar vs State Of ... on 8 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 2622 of 2013
 

 
Petitioner :- Ajeet Kumar
 
Respondent :- State Of U.P.Thr.Prin.Secy.Public Work Deptt.Lucknow & Ors.
 
Petitioner Counsel :- Om Prakash Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Arguing counsel is not available.

List next week as fresh.

Order Date :- 8.5.2013

A.Nigam

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