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Km. Pratibha Srivastava vs Secy.Medical Edu.Deptt.U.P. ...
2013 Latest Caselaw 1822 ALL

Citation : 2013 Latest Caselaw 1822 ALL
Judgement Date : 8 May, 2013

Allahabad High Court
Km. Pratibha Srivastava vs Secy.Medical Edu.Deptt.U.P. ... on 8 May, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 2254 of 2013
 

 
Petitioner :- Km. Pratibha Srivastava
 
Respondent :- Secy.Medical Edu.Deptt.U.P. Lucknow And Others
 
Petitioner Counsel :- K.K. Tewari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List after ten days.

Order Date :- 8.5.2013

A.Nigam

 

 

 
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