Sultan Ali. vs S.B.Singh
2013 Latest Caselaw 1818 ALL

Citation : 2013 Latest Caselaw 1818 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Sultan Ali. vs S.B.Singh on 8 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1186 of 1991
 

 
Petitioner :- Sultan Ali.
 
Respondent :- S.B.Singh
 
Petitioner Counsel :- A.B. Saran,Vneet Saran
 
Respondent Counsel :- S.K.Verma,Siddharth Verma
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the appellant is dead. Office is directed to issue notice to the appellant to engage another counsel.

Order Date :- 8.5.2013

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