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Dr. Gita Rani Rastogi & Others vs The Authorised ...
2013 Latest Caselaw 1795 ALL

Citation : 2013 Latest Caselaw 1795 ALL
Judgement Date : 7 May, 2013

Allahabad High Court
Dr. Gita Rani Rastogi & Others vs The Authorised ... on 7 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 22156 of 1995
 

 
Petitioner :- Dr. Gita Rani Rastogi & Others
 
Respondent :- The Authorised Controller,Meerut College, & Others
 
Petitioner Counsel :- V.B.Singh,Ajay Rajendra
 
Respondent Counsel :- Ajay Yadav,A.K. Sharma,Ashok Khare
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Restoration Application.

Cause shown is sufficient. The application is allowed. The order dated 7.1.2013 is recalled and the writ petition is restored to its original number.

Order Date :- 7.5.2013

OP

'

Hon'ble Rajes Kumar,J.

The order dated 7.1.2013 is recalled and the writ petition is restored to its original number.

For order see order of date passed on restoration application.

Order Date :- 7.5.2013

OP

'

Hon'ble Rajes Kumar,J.

List before the appropriate Bench. It shall not be treated as tied up or part heard to this Bench.

Order Date :- 7.5.2013

OP

 

 

 
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