Ram Kumar vs State Of U.P. & Others
2013 Latest Caselaw 1783 ALL

Citation : 2013 Latest Caselaw 1783 ALL
Judgement Date : 7 May, 2013

Allahabad High Court

Ram Kumar vs State Of U.P. & Others on 7 May, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 903 of 2008
 

 
Petitioner :- Ram Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Apul Misra
 
Respondent Counsel :- Govt. Advocate,Ashok Kumar Pandey
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present.

A Government Appeal No. 4371 of 2008 has been filed and is pending against the judgement impugned in the present revision.

Office has sent the file of revision along with the aforesaid Government Appeal.

Office is directed to list this case along with aforesaid government appeal before appropriate court

Order Date :- 7.5.2013

Monika

Download the LatestLaws.com Mobile App