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Nagar Palika Parishad vs Smt. Anjulata And Another
2013 Latest Caselaw 1779 ALL

Citation : 2013 Latest Caselaw 1779 ALL
Judgement Date : 7 May, 2013

Allahabad High Court
Nagar Palika Parishad vs Smt. Anjulata And Another on 7 May, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 518 of 2013
 

 
Petitioner :- Nagar Palika Parishad
 
Respondent :- Smt. Anjulata And Another
 
Petitioner Counsel :- Vipin Kumar
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Sri Vipin Kumar, learned counsel  for the appellant is present.

No stay application  has been filed alongwith the appeal till date.

List in ordinary course. 

Order Date :- 7.5.2013

P.P.

 

 

 
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