Nagar Palika Parishad vs Honda Tailor, Prop. Ratan Singh ...
2013 Latest Caselaw 1778 ALL

Citation : 2013 Latest Caselaw 1778 ALL
Judgement Date : 7 May, 2013

Allahabad High Court

Nagar Palika Parishad vs Honda Tailor, Prop. Ratan Singh ... on 7 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 519 of 2013
 

 
Petitioner :- Nagar Palika Parishad
 
Respondent :- Honda Tailor, Prop. Ratan Singh And Another
 
Petitioner Counsel :- Vipin Kumar
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Sri Vipin Kumar, learned counsel for the appellant is present.

No stay application has been filed alongwith the appeal till date.

List in ordinary course.

Order Date :- 7.5.2013

P.P.

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