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Uma Lakhanpal vs State Of U.P. Thru. Prin. Secy., ...
2013 Latest Caselaw 1763 ALL

Citation : 2013 Latest Caselaw 1763 ALL
Judgement Date : 7 May, 2013

Allahabad High Court
Uma Lakhanpal vs State Of U.P. Thru. Prin. Secy., ... on 7 May, 2013
Bench: Abdul Mateen, Ashwani Kumar Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 
Criminal Misc. Application No. 43704 of 2013
 
In re:
 

 
Case :- MISC. BENCH No. - 10456 of 2012
 

 
Petitioner :- Uma Lakhanpal
 
Respondent :- State Of U.P. Thru. Prin. Secy., Home & Others
 
Petitioner Counsel :- Uma Lakhanpal (In Person)
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Abdul Mateen,J.

Hon'ble Ashwani Kumar Singh,J.

This application for early listing has been moved by Uma Lakhanpal-petitioner in person.

Let the same be placed along with record before Hon'ble the Senior Judge for appropriate orders.

Order Date :- 7.5.2013

Chauhan/-

 

 

 
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