Dharam Veer Singh And Another vs Khandara (Deceased And Mentally ...
2013 Latest Caselaw 1759 ALL

Citation : 2013 Latest Caselaw 1759 ALL
Judgement Date : 7 May, 2013

Allahabad High Court

Dharam Veer Singh And Another vs Khandara (Deceased And Mentally ... on 7 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 491 of 2013
 

 
Petitioner :- Dharam Veer Singh And Another
 
Respondent :- Khandara (Deceased And Mentally Disabled) And 8 Ors.
 
Petitioner Counsel :- Manish Chandra Tiwari,Rahul Jain
 
Respondent Counsel :- Pankaj Agarwal
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed by Sri Manish Chandra Tiwari, learned counsel for the appellant, put up tomorrow as fresh.

Order Date :- 7.5.2013

P.P.

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