Atul Sharma 206 (H.C)2012 vs State Of U.P. And Ors.
2013 Latest Caselaw 1758 ALL

Citation : 2013 Latest Caselaw 1758 ALL
Judgement Date : 7 May, 2013

Allahabad High Court

Atul Sharma 206 (H.C)2012 vs State Of U.P. And Ors. on 7 May, 2013

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- REVIEW PETITION No. - 498 of 2012
 

 
Petitioner :- Atul Sharma 206 (H.C)2012
 
Respondent :- State Of U.P. And Ors.
 
Petitioner Counsel :- Salil Kumar Srivastava,Manoj Kumar Mishra
 
Respondent Counsel :- Ashutosh Srivastava,M.K. Dixit
 

 
Hon'ble Aditya Nath Mittal,J.

As prayed by learned counsel for the petitioner, list on 15.5.2013 for hearing.

Learned counsel for the petitioner will inform the learned counsel for the opposite party about this order in writing.

Order Date :- 7.5.2013

Hasnain

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