Rakesh Kumar Singh And 8 Ors. vs State Of U.P.& 6 Ors.
2013 Latest Caselaw 1755 ALL

Citation : 2013 Latest Caselaw 1755 ALL
Judgement Date : 7 May, 2013

Allahabad High Court

Rakesh Kumar Singh And 8 Ors. vs State Of U.P.& 6 Ors. on 7 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 21214 of 2013
 

 
Petitioner :- Rakesh Kumar Singh And 8 Ors.
 
Respondent :- State Of U.P.& 6 Ors.
 
Petitioner Counsel :- O.P.Singh,Ashok Khare
 
Respondent Counsel :- C.S.C.,B.P.Singh,R.A.Akhtar,Shyam Krishna Gupta,Syed Nadeem Ahmad
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel appears on behalf of respondent nos. 1, 2 and 4 and Sri R.A. Akhtar, Advocate appears on behalf of respondent no. 3. Respondent nos. 5, 6 & 7 are represented by Sri B.P. Singh, Sri Syed Nadeem and Sri Shyam Krishna Gupta, Advocates. All the respondents may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks.

List in third week of July, 2013.

Order Date :- 7.5.2013

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