Dinesh Chandra Upadhyaya vs Maharaj Singh And 6 Ors.
2013 Latest Caselaw 1753 ALL

Citation : 2013 Latest Caselaw 1753 ALL
Judgement Date : 7 May, 2013

Allahabad High Court

Dinesh Chandra Upadhyaya vs Maharaj Singh And 6 Ors. on 7 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 493 of 2013
 

 
Petitioner :- Dinesh Chandra Upadhyaya
 
Respondent :- Maharaj Singh And 6 Ors.
 
Petitioner Counsel :- Ranjit Saxena,Deepak Saxena
 
Respondent Counsel :- J.S. Pandey
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Learned counsel for the appellant prays for some time to bring on record certain papers filed before the court below by way of supplementary affidavit to the stay application filed in second appeal. He prays that matter may be kept in July, 2013.

As prayed, list this appeal on 3.7.2013.

Order Date :- 7.5.2013

P.P.

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