Kallu @ Susheel vs State Of U.P.
2013 Latest Caselaw 1728 ALL

Citation : 2013 Latest Caselaw 1728 ALL
Judgement Date : 6 May, 2013

Allahabad High Court

Kallu @ Susheel vs State Of U.P. on 6 May, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26627 of 2012
 

 
Petitioner :- Kallu @ Susheel
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Preet Pal Singh Rathore
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.

Let rejoinder affidavit be filed within one week.

List in the next cause list.

Order Date :- 6.5.2013

Monika

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