Smt. Shikha Verma vs Sohan Lal Verma And Ors.
2013 Latest Caselaw 1713 ALL

Citation : 2013 Latest Caselaw 1713 ALL
Judgement Date : 6 May, 2013

Allahabad High Court

Smt. Shikha Verma vs Sohan Lal Verma And Ors. on 6 May, 2013

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- HABEAS CORPUS No. - 140 of 2013
 

 
Petitioner :- Smt. Shikha Verma
 
Respondent :- Sohan Lal Verma And Ors.
 
Petitioner Counsel :- M.C.Shukla,Sanjeev Shukla
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Aditya Nath Mittal,J.

Sri D.K. Rastogi files Vakalatnama on behalf of respondent no.1 is taken on record.

Learned counsel appearing for opposite party no.1 prays for and is granted two weeks time to file counter affidavit. List thereafter.

Order Date :- 6.5.2013

Hasnain

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