Sada Sheo vs Kamla Prasad & Others
2013 Latest Caselaw 1711 ALL

Citation : 2013 Latest Caselaw 1711 ALL
Judgement Date : 6 May, 2013

Allahabad High Court

Sada Sheo vs Kamla Prasad & Others on 6 May, 2013

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- SECOND APPEAL No. - 338 of 1994
 

 
Petitioner :- Sada Sheo
 
Respondent :- Kamla Prasad & Others
 
Petitioner Counsel :- V.S.Tripathi
 
Respondent Counsel :- R.K.Pandey,Raj Kumar Pandey
 

 
Hon'ble Aditya Nath Mittal, J.

Issue notice on Civil Misc. Application No.1204(S) of 1994 regarding condonation of delay in filing the second appeal. Objection, if any, may be filed within four weeks. Steps be taken within one week.

List in third week of July, 2013.

Order Date :- 6.5.2013

Hasnain

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