Shitla Prasad vs Gopal And Ors
2013 Latest Caselaw 1710 ALL

Citation : 2013 Latest Caselaw 1710 ALL
Judgement Date : 6 May, 2013

Allahabad High Court

Shitla Prasad vs Gopal And Ors on 6 May, 2013

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- SECOND APPEAL No. - 159 of 1993
 

 
Petitioner :- Shitla Prasad
 
Respondent :- Gopal And Ors
 
Petitioner Counsel :- S.K. Mehrotra
 

 
Hon'ble Aditya Nath Mittal,J.

Heard on C.M. Application No.92462 of 2008, which has been moved the C.M. Application No.715 (S) of 2003.

The amendment application is allowed.

Let the amendment be incorporated within a week.

Issue notice to proposed legal heirs regarding Civil Misc. Application No.1478(S) of 1997. Steps be taken within a week. Objection if any, may be filed within four weeks.

List in the second week of July 2013.

Order Date :- 6.5.2013

Hasnain

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