Smt Devi Beba Prem Singh & Others vs U.P. S.R.T.C. & Others
2013 Latest Caselaw 1707 ALL

Citation : 2013 Latest Caselaw 1707 ALL
Judgement Date : 6 May, 2013

Allahabad High Court

Smt Devi Beba Prem Singh & Others vs U.P. S.R.T.C. & Others on 6 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 97 of 1992
 

 
Petitioner :- Smt Devi Beba Prem Singh & Others
 
Respondent :- U.P. S.R.T.C. & Others
 
Petitioner Counsel :- Madho Jain,R.K. Porwal
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

As a last opportunity, two weeks time is allowed to file an application under Section 5 of the Limitation Act.

List thereafter.

Order Date :- 6.5.2013

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